Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(1) in Maharashtra Housing (Regulation And Development) Act, 2012 (1)The Housing Appellate Tribunal shall be bound by the procedure laid down in the Code of Civil Procedure, 1908.
