Section 2 in The University of Rajasthan (Amendment) Act, 1978
2. Amendment of section 9, University of Rajasthan Act, 1946.
- In section 9 of the University of Rajasthan Act, 1946, hereinafter referred to as the principal Act, after clause (ii), the following new clause shall be inserted, namely:-"(iia) The Pro-Vice-Chancellor".
