Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263] [Entire Act] State of Uttar Pradesh - Subsection Section 263(ii) in Uttar Pradesh Municipal Corporation Act, 1959 (ii)purchasing or taking on lease any waterworks or right to store or to take or convey water either within or without the limits of the Corporation.
