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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(2)(d) in Jharkhand Municipal Act, 2011

(d)As nearly as possible but not exceeding fifty percent of the total number of offices reserved under clause (a) shall be reserved for women belonging to the Scheduled Castes, the Scheduled Tribes and Backward Classes, as the case may be;