Supreme Court - Daily Orders
Fiitjee Limited vs Brahmos Aerospace Pvt. Ltd. on 8 December, 2017
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.45 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 28793-
28794/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENTS AND ORDERS DATED 04-05-
2017 AND 17-10-2017 IN FAOOS NO. 77/2017 PASSED BY THE HIGH COURT
OF DELHI AT NEW DELHI)
FIITJEE LIMITED & ANR. PETITIONER(S)
VERSUS
BRAHMOS AEROSPACE PVT. LTD. RESPONDENT(S)
Date : 08-12-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Gagan Gupta, AOR
For Respondent(s) Ms. Rashi Bansal, Adv.
Mr. Roopansh Purohit, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter.
List the matters after four weeks to enable the respondent to file counter affidavit.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.12.09 20:20:19 IST Reason: