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Union of India - Section

Section 5 in The Aluminium (Control) Order, 1970

5. Power to regulate sale of aluminium.

- [Subject to the provisions of Clause 4 the Central Government may] [Substituted by 355(E), dated 15th July, 1975], by notification in the Official Gazette that the producers or manufacturers or dealers shall sell aluminium only to such person or persons or companies as may be specified by the Controller or such other officer as may be authorised by the Central Government in this behalf.