Calcutta High Court
Huawei Techonologies Co Ltd vs The Controller General Of Patents ... on 26 March, 2025
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-24
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Intellectual Property Rights Division)
IPDPTA/6/2025
HUAWEI TECHONOLOGIES CO LTD
VS
THE CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADEMARK AND
ANR
Before:
The Hon'ble Justice RAVI KRISHAN KAPUR
Date: 26th March 2025
Appearance:
Mr. K.K. Pandey, Adv.
Mrs. Mitul Dasgupta, Adv.
Ms. Pooja Sett, Adv.
Mr. Dipro Dawn, Adv.
Ms. M. Bothra, Adv.
...for appellant.
The Court: As prayed for by the petitioner, let this matter appear on 4 April,
2025.
In the meantime, the petitioner is directed to serve the respondent and file
an Affidavit of Service on the returnable date.
(RAVI KRISHAN KAPUR, J.) SK.