Rajasthan High Court - Jaipur
R.J. World College Of Pharmacy ... vs Rajasthan University Of Health ... on 11 January, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 83/2019
R.j. World College Of Pharmacy Education And Technology
----Petitioner
Versus
Rajasthan University Of Health Sciences
----Respondent
For Petitioner(s) : Mr. Bhrigu Sharma
For Respondent(s) : Mr. M.A. Khan
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA
Order
11/01/2019
Mr. M.A. Khan, counsel representing respondent-University
gives out that he is filing reply in course of the day, a copy of
which has already been given counsel for the petitioner.
Prayer granted to do so.
Upon hearing counsel for the parties and on a critical examination of the materials available on record; it is considered just and proper to direct the petitioner-institute to appear before the respondent-University to explain the factual matrix and circumstances under which 12 students whose registration is in dispute, have been accorded admission.
In the meanwhile, respondents are directed to provisionally allow submission of examination forms of these 12 students of the petitioner-institute, which shall remain subject to outcome on this writ application.
Matter be listed after four weeks.
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