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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

Madras Presidency - Subsection

Section 52(1)(g) in Madras Hindu Religious and Charitable Endowments Act, 1951

(g)the adoption of devises to convert the income of the institution or of the funds or properties thereof into 'pathakanika';