Section 28(1) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982
(1)Any person committing a breach of any of the provisions of the Act or the Rules made thereunder for which he has been once punished with fine by the prescribed authority under any of the provisions of this Chapter, shall be punishable with imprisonment which may extend to six months or with fine which may extend to Rs. 5,000 or with both.
