Himachal Pradesh High Court
Dharm Pal Sharma vs . State Of H.P. & Anr. on 22 July, 2022
Bench: Sabina, Satyen Vaidya
Dharm Pal Sharma vs. State of H.P. & anr.
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CWPOA No.4326 of 2020 22.07.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.4326/2020Admit.
r to CMP-T No.646/2022 Application stands disposed of.
( Sabina ) Judge ( Satyen Vaidya ) July 22, 2022 (KS) Judge ::: Downloaded on - 22/07/2022 20:11:37 :::CIS