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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Uttar Pradesh - Subsection

Section 104(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)a shovel or an excavator whether operated, by steam or electric or by internal combustion used for such work is constructed, installed, operated, tested and examined as required under any law for the time being in force and the relevant national standards;