Supreme Court - Daily Orders
New Mangalore Port Trust vs Clifford D Souza Etc. Etc. on 27 March, 2023
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.50 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7433-7465/2021
(Arising out of impugned judgment and order dated 22-11-2019 in WP
No. 4398/2018 22-11-2019 in WP No. 4431/2018 22-11-2019 in WP No.
1358/2018 22-11-2019 in WP No. 3913/2018 22-11-2019 in WP No.
3915/2018 22-11-2019 in WP No. 3919/2018 22-11-2019 in WP No.
3905/2018 22-11-2019 in WP No. 3908/2018 22-11-2019 in WP No.
3918/2018 22-11-2019 in WP No. 3910/2018 22-11-2019 in WP No.
3914/2018 22-11-2019 in WP No. 3903/2018 22-11-2019 in WP No.
3906/2018 22-11-2019 in WP No. 3912/2018 22-11-2019 in WP No.
3917/2018 22-11-2019 in WP No. 4403/2018 22-11-2019 in WP No.
4404/2018 22-11-2019 in WP No. 4433/2018 22-11-2019 in WP No.
4434/2018 22-11-2019 in WP No. 3909/2018 22-11-2019 in WP No.
4430/2018 22-11-2019 in WP No. 3911/2018 22-11-2019 in WP No.
3916/2018 22-11-2019 in WP No. 3907/2018 22-11-2019 in WP No.
4436/2018 22-11-2019 in WP No. 4399/2018 22-11-2019 in WP No.
4406/2018 22-11-2019 in WP No. 4427/2018 22-11-2019 in WP No.
4429/2018 22-11-2019 in WP No. 4432/2018 22-11-2019 in WP No.
4435/2018 22-11-2019 in WP No. 4437/2018 22-11-2019 in WP No.
4428/2018 passed by the High Court of Karnataka at Bengaluru)
NEW MANGALORE PORT TRUST & ANR. Petitioner(s)
VERSUS
CLIFFORD D SOUZA ETC. ETC. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 27-03-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Yatindra Singh, Sr. Adv.
Mr. Arvind Gupta, AOR
Mr. Mohit Bidhuri, Adv.
For Respondent(s) Mr. K.parameshwar, AOR
Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
Digitally signed by
NITIN TALREJA
Date: 2023.03.28
O R D E R
18:10:26 IST Reason:
In view of office report dated 24.02.2022, necessary steps are 1 permitted to be taken within four weeks from today. In the meantime, exchange of pleadings may be completed. List thereafter.
(NITIN TALREJA) (NAND KISHOR)
COURT MASTER (SH) COURT MASTER (NSH)
2