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Supreme Court - Daily Orders

New Mangalore Port Trust vs Clifford D Souza Etc. Etc. on 27 March, 2023

Author: Hrishikesh Roy

Bench: Hrishikesh Roy

     ITEM NO.50                             COURT NO.16                 SECTION IV-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   7433-7465/2021

     (Arising out of impugned judgment and order dated 22-11-2019 in WP
     No. 4398/2018 22-11-2019 in WP No. 4431/2018 22-11-2019 in WP No.
     1358/2018 22-11-2019 in WP No. 3913/2018 22-11-2019 in WP No.
     3915/2018 22-11-2019 in WP No. 3919/2018 22-11-2019 in WP No.
     3905/2018 22-11-2019 in WP No. 3908/2018 22-11-2019 in WP No.
     3918/2018 22-11-2019 in WP No. 3910/2018 22-11-2019 in WP No.
     3914/2018 22-11-2019 in WP No. 3903/2018 22-11-2019 in WP No.
     3906/2018 22-11-2019 in WP No. 3912/2018 22-11-2019 in WP No.
     3917/2018 22-11-2019 in WP No. 4403/2018 22-11-2019 in WP No.
     4404/2018 22-11-2019 in WP No. 4433/2018 22-11-2019 in WP No.
     4434/2018 22-11-2019 in WP No. 3909/2018 22-11-2019 in WP No.
     4430/2018 22-11-2019 in WP No. 3911/2018 22-11-2019 in WP No.
     3916/2018 22-11-2019 in WP No. 3907/2018 22-11-2019 in WP No.
     4436/2018 22-11-2019 in WP No. 4399/2018 22-11-2019 in WP No.
     4406/2018 22-11-2019 in WP No. 4427/2018 22-11-2019 in WP No.
     4429/2018 22-11-2019 in WP No. 4432/2018 22-11-2019 in WP No.
     4435/2018 22-11-2019 in WP No. 4437/2018 22-11-2019 in WP No.
     4428/2018 passed by the High Court of Karnataka at Bengaluru)

     NEW MANGALORE PORT TRUST & ANR.                                    Petitioner(s)

                                                    VERSUS

     CLIFFORD D SOUZA ETC. ETC.                                         Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 27-03-2023 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HRISHIKESH ROY
                             HON'BLE MR. JUSTICE MANOJ MISRA

     For Petitioner(s)                Mr. Yatindra Singh, Sr. Adv.
                                      Mr. Arvind Gupta, AOR
                                      Mr. Mohit Bidhuri, Adv.

     For Respondent(s)                Mr. K.parameshwar, AOR
                                      Ms. Arti Gupta, Adv.
                                      Ms. Kanti, Adv.

                              UPON hearing the counsel the Court made the following
Signature Not Verified

Digitally signed by
NITIN TALREJA
Date: 2023.03.28
                                                 O R D E R

18:10:26 IST Reason:

In view of office report dated 24.02.2022, necessary steps are 1 permitted to be taken within four weeks from today. In the meantime, exchange of pleadings may be completed. List thereafter.
(NITIN TALREJA)                                         (NAND KISHOR)
COURT MASTER (SH)                                     COURT MASTER (NSH)




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