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[Cites 0, Cited by 0] [Section 100] [Entire Act]

NCT Delhi - Subsection

Section 100(c) in The Delhi School Education Rules, 1973

(c)[ where a post (other than that of a teacher) in a school, whether aided or not, corresponds to any post in the Government Schools, the minimum qualifications for recruitment to such post shall be such as has been specified for such corresponding post in the Government school.] [Clause (c) Substituted by The Delhi School Education (Amendment Rules, 1990 (w.e.f. 23.2.1990).]