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[Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)[ ******** [Clause (c), (d), (dd) and (e) were deleted Maharashtra 21 of 1994, Section 34(1)(c).]