Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of Gujarat - Subsection Section 6B(1) in The Gujarat Town Planning and Urban Development Act, 1976 (1)A copy of every order, resolution or decision of the appropriate authority [other than the Urban Development Authority] shall be sent to the Collector of the district.
