Bombay High Court
Mail Order Solutions India Pvt. Ltd vs The Union Of India And 3 Ors on 9 February, 2023
Bench: Nitin Jamdar, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3554 OF 2021
Mail Order Solutions India Pvt. Ltd. ....PETITIONER
V/S
Union Of India And 3 Ors ....RESPONDENT
WITH WRIT PETITION NO. 3541 OF 2021 Mail Order Solutions India Pvt.ld. ....PETITIONER V/S The Union Of India And 3 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 2866 OF 2023 In WRIT PETITION STAMP NO. 2948 OF 2021 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S The Union Of India And 3 Others ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 2883 OF 2023 In WRIT PETITION STAMP NO. 2940 OF 2021 Mail Order Solutions India Pvt.ltd. ....PETITIONER V/S The Union Of India And 3 Ors. ....RESPONDENT WITH Page 1/3 ::: Uploaded on - 09/02/2023 ::: Downloaded on - 10/02/2023 20:51:49 ::: INTERIM APPLICATION LODGING NO. 2890 OF 2023 In WRIT PETITION STAMP NO. 2945 OF 2021 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S The Union Of India And 3 Ors ....RESPONDENT WITH WRIT PETITION NO. 120 OF 2022 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S The Union Of India And 3 Ors ....RESPONDENT WITH WRIT PETITION NO. 132 OF 2022 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S Union Of India And 3 Ors. ....RESPONDENT WITH WRIT PETITION NO. 3544 OF 2021 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S The Union Of India And 3 Others ....RESPONDENT WITH WRIT PETITION NO. 3546 OF 2021 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S The Union Of India Through The Secretary And Page 2/3 ::: Uploaded on - 09/02/2023 ::: Downloaded on - 10/02/2023 20:51:49 ::: 3 Ors.
WITH WRIT PETITION NO. 3556 OF 2021 Mail Order Solutions India Pvt. Ltd. ....PETITIONER V/S The Union Of India And 3 Ors. ....RESPONDENT Mr. Ishaan Patkar a/w Ms. Chaitali Raul i/b Jindagi Shah for the Petitioner Mr. Pradeep Jetly, Senior Advocate a/w Mr. Jitendra B. Mishra and Mr. Ram Ochani for the Respondents CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 9th February, 2023 P.C. :
Stand over to 10/02/2023 ( ASSOCIATE ) ....RESPONDENT Page 3/3 ::: Uploaded on - 09/02/2023 ::: Downloaded on - 10/02/2023 20:51:49 :::