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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(v) in The U.P. Boiler Rules, 1969

(v)Fees for examination and certification of scantlings of boilers steam pipes, economisers and superheaters during fabrication at site. - The fees for such examination and certification for supervision required under clause (v) of Regulation 4 shall be equivalent to the fees required for the registration of the boiler.