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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(h) in Assam Agricultural Land (Regulation of Reclassification and Transfer for Non-Agricultural Purpose) Act, 2015

(h)lands of an Industrial Zone notified under Section-3 A of the Assam Land Revenue Reassessment Act, 1936 ; (Assam Act VIII of 1936)