Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(4)] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(4)(g) in The Companies Act, 2013

(g)interest on mortgages executed by the company and on loans and advances secured by a charge on its fixed or floating assets;