Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] Union of India - Subsection Section 83(7) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (7)All operational areas and access to them shall be provided with sufficient and suitable lighting as specified under regulation 16.
