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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(7) in Chhattisgarh Rent Control Adaptation Rules, 2016

(7)The following register shall be maintained by the authorized officer of the copying section:-
(a)Register of the application for copy;
(b)Account Book;
(c)Detailed Account Book; and
(d)Duplicate receipt Book.