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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(3) in West Bengal Trade Unions Rules, 1998

(3)The Returning Officer shall provide the Presiding Officer of the polling station at which such adjourned poll is to be held with the sealed packets containing the marked copy of the list of votes, the sealed packets, the original ballot box containing the polled ballots and a new ballot box.