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State of Sikkim - Section

Section 7 in Sikkim Fisheries Act, 1980

7. Destruction of fish by poisoning and punishment there for.

- If any person puts any poison, lime or noxious material into any water with intent thereby to catch or destroy any fish which may be therein, he shall be punishable with imprisonment for a term which may extend to six months or with fine which may extend to one thousand rupees or with both.