Bombay High Court
Genpact India Private Limited vs Geosansar Mauritius Limited on 8 August, 2024
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 184 OF 2022
Genpact India Private Limited ....PETITIONER
V/S
Geosansar Mauritius Limited ....RESPONDENT
CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 8th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 05/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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