Gujarat High Court
Pushpam vs Commissioner on 1 December, 2010
Author: Harsha Devani
Bench: Harsha Devani
Gujarat High Court Case Information System
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OJCA/484/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION No. 484 of 2010
In
TAX
APPEAL No. 1699 of 2007
=========================================
PUSHPAM
SYNTHETICS - Applicant(s)
Versus
COMMISSIONER
OF CENTRAL EXCISE AHMEDABAD-I - Respondent(s)
========================================
Appearance :
MR
HARDIK P MODH for
Applicant(s) : 1,
None for Respondent(s) :
1,
=========================================
CORAM
:
HONOURABLE
MS.JUSTICE HARSHA DEVANI
and
HONOURABLE
MR.JUSTICE H.B.ANTANI
Date
: 01/12/2010
ORAL
ORDER
(Per : HONOURABLE MS.JUSTICE HARSHA DEVANI) To be listed with Tax Appeal No.1699 of 2007 on 8th December 2010.
[HARSHA DEVANI, J.] [H.B.ANTANI, J.] parmar* Top