Madhya Pradesh High Court
Balram Puri vs The State Of Madhya Pradesh on 1 February, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1
The High Court Of Madhya Pradesh
MCRC No. 4439 of 2022
(BALRAM PURI Vs THE STATE OF MADHYA PRADESH)
Gwalior, Dated : 01-02-2022
Heard through Video Conferencing.
Smt. Deepa Chauhan, learned counsel for the applicant.
Shri APS Tomar, learned Panel Lawyer for the respondent-State.
Shri Ravi Dwivedi, learned counsel for the complainant. Learned State counsel is directed to make available case-diary bearing Crime No.12/20019, Police Station Basai, District Datia(M.P.) positively on the next date of hearing.
As prayed, list next week.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE pwn* PAWAN KUMAR 2022.02.02 10:17:37 +05'30'