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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(11) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(11)The Returning Officer shall examine the nomination papers and may, either of his own motion or on objection made, decide all questions which may raise as to the validity of any nomination and his decision thereon shall be final.