Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Alok Mishra (Dead) on 28 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
REVISED
ITEM NO.35 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). /2017
Diary No(s). 16620/2017
(Arising out of impugned final judgment and order dated 18-01-2017
in WPSB No. 928/2014 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
ALOK MISHRA Respondent(s)
(WITH PRAYER FOR INTERIM RELIEF AND and IA
No.57900/2017-CONDONATION OF DELAY IN FILING and IA
No.57906/2017-EXEMPTION FROM FILING O.T. and IA
No.57904/2017-CONDONATION OF DELAY IN REFILING)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. T.N. Singh, Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Vinay Garg, AOR
Mr. Navneet Chaudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Signature Not Verified(SANJAY KUMAR-I) (SHARDA KAPOOR) Digitally signed by SANJAY KUMAR AR-CUM-PS ASSISTANT REGISTRAR Date: 2017.08.31 17:16:58 IST Reason:
ITEM NO.35 COURT NO.5 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Special Leave to Appeal (C) No(s). /2017 Diary No(s). 16620/2017 (Arising out of impugned final judgment and order dated 18-01-2017 in WPSB No. 928/2014 passed by the High Court of Judicature at Allahabad, Lucknow Bench) THE STATE OF UTTAR PRADESH & ORS. Petitioner(s) VERSUS ALOK MISHRA Respondent(s) (WITH PRAYER FOR INTERIM RELIEF AND and IA No.57900/2017-CONDONATION OF DELAY IN FILING and IA No.57906/2017-EXEMPTION FROM FILING O.T. and IA No.57904/2017-CONDONATION OF DELAY IN REFILING) Date : 28-07-2017 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE DEEPAK GUPTA For Petitioner(s) Mr. T.M. Singh, Adv.
Mr. Ashutosh Kumar Sharma, Adv. Mr. Vinay Garg, AOR Mr. Navneet Chaudhary, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Issue notice.
(SANJAY KUMAR-I) (SHARDA KAPOOR) AR-CUM-PS ASSISTANT REGISTRAR