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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(2)(b) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(b)by serving a copy of such notice on the Headman of such village or town, who shall thereupon cause it to be proclaimed in the village or town by word of mouth by the Watchman of his village or town.