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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(7) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(7)"Joint Family" means an undivided Hindu family and shall include in the case of the other persons a group or unit of members which are by custom or usage joint in estate or residence;