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[Cites 0, Cited by 0] [Section 6D(9)] [Section 6D] [Entire Act]

State of Bihar - Subsection

Section 6D(9)(c) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(c)The notice which it may become necessary for the Consolidation Officer to issue to any person in connection with the disposal of a dispute by him shall be in Form XI-A.