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State of Jharkhand - Section

Section 9 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

9.

A candidate shall apply to be admitted to the examination in his own handwriting in the prescribed form to the Secretary to Commission not later than such date as may be notified by the Commission in this behalf each year. The prescribed form and a copy of these Rules are obtainable from the Secretary to the Commission on requisition.