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[Cites 0, Cited by 0] [Section 386(34)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(34)(n) in The City of Panaji Corporation Act, 2002

(n)the exposure of goods for sale on streets and the levying of fees from persons setting up stalls or otherwise selling or exposing goods for sale on the streets;