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State of Andhra Pradesh - Section
Section 160 in Reductions and Remissions (Andhra Pradesh)
160.
Reduced the Stamp Duty payable in respect of following documents under Schedule I-A to the Indian Stamp Act, 1899. Vide G.O. 582, Rev. (R-I), Dated 30.11.2013.| Article of Schedule 1-A | Nature of Document | Existing Stamp Duty | Rate of Stamp duty now fixed |
| Article 16 | Certificate of Sale | 5% | 4% |
| Article 20 | Conveyance | 5% | 4% |
| Article 27 | Exchange of Property | 5% | 4% |