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Union of India - Section

Section 3 in Assam (Alteration Of Boundaries) Act, 1951

3. Amendment of the First Schedule to the Constitution.-

In the first paragraph of Part A of the First Schedule to the Constitution, under the heading "TERRITORIES OF STATES", after the words "Assam Tribal Areas", the following words shall be inserted namely:-"But shall not include the territories specified in the Schedule to the Assam (Alteration of Boundaries) Act, 1951.THE SCHEDULE(See section 2)The strip of territory measuring 32.81 square miles lying to the south of Bhutan within 26o 45' and 27o North Latitude and 91o and 15' and 91o 45' East Longitude, demarcated on the west, north and east by boundary pillars Nos.90, 91, 92, 93 and 94 erected in 1930-31, and on the south by boundary pillar Nos. 90, 91, 92, 93 and 94 erected in 1950.