Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323] [Entire Act] State of Jharkhand - Subsection Section 323(7) in Bihar Education Code, 1961 (7)A Service-Book shall be maintained for every teacher in the prescribed form by the Secretary of the Managing Committee.
