Uttarakhand High Court
Acme Tele Power Ltd vs Sintex Industries Ltd on 25 March, 2015
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
O.S. No. 02 of 2008 Hon'ble Sudhanshu Dhulia, J.
Mr. Lalit Sharma, Advocate, present for the plaintiff.
Mr. V.K. Kohali, Senior Advocate assisted by Mr. H.M. Bhatia, Advocate, present for the defendant.
Learned counsel for the plaintiff seeks two weeks time to file objection to the application filed under Order VII Rule 11 (d) of the Code of Civil Procedure.
Time granted.
List this matter on 15th April, 2015 in a daily cause list.
(Sudhanshu Dhulia, J.) 25.03.2015 ML