Section 517(3) in The Orissa Municipal Corporation Act, 2003
(3)It shall be incumbent on the owners of all premises to provide receptacles of a size to be specified by the Commissioner for the collection therein of all dust, ashes, refuse, rubbish and trade refuse to be collected from such premises and such receptacles shall at all times be kept in good condition and shall be provided in such number, places and retained in such number, places and positions as the Commissioner may, from time to time, by written notice, direct.