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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(i)Recurring or maintenance grant which includes expenditure on pay and D.A. cost of medicines, diet charges, clothing and bedding and Electric charges etc.