Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133A(4)] [Section 133A] [Entire Act]

Union of India - Subsection

Section 133A(4)(e) in Motor Vehicles Act, 1939

(e)launch prosecutions in respect of any offence under this Act and to take a bond for ensuring the attendance of the offender before any Court;