Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(iv) in The Orissa Kendu Leaves Manual, 1973 (iv)He shall draw up programme for plucking of leaves of the area assigned to him keeping in view suitability of leaves and also take up plucking of leaves in the concerned areas.
