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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(e) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

(e)"Effective Date" means 01.04.2007, the date since which U.P. Power Corporation Ltd. and Uttar Pradesh Power Transmission Corporation Ltd. have started working as separate entities for purchasc/sale of bulk power and Transmission works respectively;