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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2)(II) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(II)a representative of the police station together, as far as possible, with a social worker or valunteer, shall visit such senior citizens at regular intervals and shall, in addition, visit them as quickly as possible on receipt of a request of assistance from them.