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State of Andhra Pradesh - Section

Section 23 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

23. Term and Filling up of casual vacancies of the Mandal Education Management Committee:

(1)The term of members of the Mandal Education Management Committee shall be two years.
(2)The vacancies arising in Mandal Education Management Committee shall be filled in within 60 days from the date of arising of such vacancy, which shall be the responsibility of the Headmaster concerned to intimate to the Mandal Education Officer of such vacancies.
(3)All such vacancies shall be filled by following the procedure prescribed in Rule 22.
Substituted by Ibid.