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[Cites 0, Cited by 0] [Section 208] [Entire Act]

State of Uttar Pradesh - Subsection

Section 208(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)man-locks used at tunneling work are of adequate strength, made of sound material and designed to withstand any air pressure internal or external, to which it may be subjected to in the normal use or in an emergency;