Delhi High Court - Orders
Cruz City 1 Mauritius Holdings vs Unitech Ltd on 31 August, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 132/2014 & EX.APPL.(OS) 176/2017
CRUZ CITY 1 MAURITIUS HOLDINGS ..... Decree Holder
Through: Mr. Rajshekhar Rao, Senior
Advocate alongwith Ms. Zehra
Khan and Ms. Kritika Bhardwaj,
Advocates.
versus
UNITECH LTD ..... Judgement Debtor
Through: Ms. Anubha Agrawal, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 31.08.2022 Mr. Rajshekhar Rao, learned Senior Counsel for the petitioner- decree holder, states that proceedings relating to the judgment debtor- Unitech Ltd remains pending before the Supreme Court.
At his request, list the present petition on 09.02.2023.
PRATEEK JALAN, J AUGUST 31, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:01.09.2022 13:34:51