Section 12 in Sri Sathya Sai University for Human Excellence Act, 2018
12. Officers of the University.
- The following shall be the officers of the University, namely:-(i)The Visitor;(ii)The Pro-Visitor;(iii)The Chancellor;(iv)The Pro-Chancellor;(v)The Vice-Chancellor;(vi)The Deans of Faculty;(vii)The Registrar (Administration);(viii)The Registrar (Evaluation);(ix)The Finance Officer; and(x)Such other officers as may be declared by the Statutes to be officers of the University.
