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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(2)Where a special market and independent market committee are established under sub-section (1), the Government may, by notification, declare that the provisions of this Act shall, with such modifications, restrictions or limitations as may be specified in the notification, apply in relation to such special market and independent market committee.