Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 13 in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975 13. Grantees being given possession must at once mark out the land accurately bg burjis or low walls according to the demarcation of the Patwari.
